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[Cites 0, Cited by 0] [Section 242(2)] [Section 242] [Entire Act]

State of Tamilnadu - Subsection

Section 242(2)(xliii) in Tamil Nadu Panchayats Act, 1994

(xliii)for regulating the sharing between local authorities in the State of the proceeds of any tax or income levied or obtained under this or any other Act;