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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(1)(b) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(b)bring, defend of take part in any civil, criminal or administrative proceeding in the name and on behalf of the cooperative;