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State of Punjab - Section

Section 5 in Punjab State Veterinary Council Rules, 1997

5. Publication of draft Electoral Rolls. [(Section 37 and Section 65(2)(b)].

- The Registrar shall publish the draft of rolls prepared under rule 4 and shall make the copies thereof available for inspection by displaying them in the offices of the Punjab Council; Director, Animal Husbandry, Punjab; Deputy Directors, Animal Husbandry Department at all district Headquarters and in all the veterinary institutions imparting degree in Veterinary Science in the State of Punjab.