Securities And Exchange Board Of India - Subsection
Section 14(20)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014
(b)to applicants to the extent of oversubscription in case the moneys received is in excess of the extent of over-subscription as specified in the [***] [Omitted 'initial offer document or follow-on' by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).] offer document: