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State of Odisha - Section

Section 64 in The Orissa Homoeopathic Regulations, 1972

64.

Every candidate shall write on both sides of the answer book, leaving a quarter page margin. If a candidate renders the indentification of his answer paper illegible or ambiguous or enters a false number or intentionally ' omits to enter his roll number as required, his name shall be reported to the Faculty for such action as the Faculty may deem fit.