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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(4) in Bihar Police Sub-ordinate Services Commission Rules, 2017

(4)Expenditure by the Commission shall be deductable under Major Head-2051- Public Service Commission, Sub Major Head -00- Minor Head- 103- Staff Selection Commission, Sub Head-0003- Bihar Police Sub-ordinate Services Commission, Bill Code-N2051001030003.