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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Bombay Presidency - Subsection

Section 71(5) in The Bombay Provincial Municipal Corporations Act, 1949

(5)In their application to matters relating to the Transport Undertaking, the provisions of sub-sections (1) to (4) shall have effect as if for the word "Commissioner" the word "Transport Manager" and for the words "Standing Committee" the words "Transport Committee" had been substituted.