Section 27 in The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948
27. Architectural control. - Front elevations shall conform to and the buildings shall be located in accordance with the standards for each street as laid down by the Government.
Form AToThe Executive Engineer, PWD_________________DivisionI hereby submit my application for permission to erect/add to, alter building in accordance with the plans submitted herewith on the site No. _________________I attach :-(a)A site plan in duplicate in accordance with bye-law No. 4.(b)Building plan in duplicate in accordance with bye-law No. 3.(c)Specifications in accordance with bye-law No. 2.Yours faithfully,Form BSpecifications of proposed building(a)In case of erection/re-erection of a house, the house number of the house to be erected/re-erected _________________(b)The purpose for which it is intended to use the building _________________(c)The materials to be used in construction of the walls _________________(d)The number of storeys of which the building will consist ___________(e)The position and dimensions of all doors, windows and ventilation openings _________________(f)The approximate number of inhabitants proposed to be accommodated _________________(f)The number of latrines to be provided _________________(h)Whether the site has been built upon before or not; if so, when did the previous building cease to be fit for occupation _________________Signature _____________
