Section 3(1)(b) in The Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)specify the substantial period (hereinafter referred to as "the specified period")

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