Madhya Pradesh High Court
Sayba vs Khajan Sainani Ashram School Pisnawal on 20 January, 2026
1 CRA-6702-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRA No. 6702 of 2023
(PREMSINGH Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS )
CRA/6703/2023
Dated : 20-01-2026
Pankaj Kumar Sohani - Advocate for the petitioner.
Abhijeet Singh Chouhan, learned counsel for the respondent [R-2].
Both the parties submits that they will mark their presence on behalf of their respective party in both the petitions and prays for time.
They are directed to file their vakalatnama in respective petitions.
List the matter after two weeks.
(GAJENDRA SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 20-01-2026 20:00:53