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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(4)(b) in The Karnataka Civil Courts Act, 1964

(b)The jurisdiction of the Vacation Senior Civil Judge shall extend to all suits, appeals and other proceedings pending in, or cognizable by any Civil Court (whether a District Court, a Court of a Senior Civil Judge or a court of a Civil Judge in the District concerned when such Court is adjourned for any Vacation.