Supreme Court - Daily Orders
Tata Power Delhi Distribution Ltd. Ndpl ... vs Manoj Mishra And Ors. Etc. Etc. on 27 September, 2019
Bench: L. Nageswara Rao, Hemant Gupta
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ITEM NO.29 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).9276-9290/2015
TATA POWER DELHI DISTRIBUTION LTD. NDPL HOUSE Appellant(s)
VERSUS
MANOJ MISHRA AND ORS. ETC. ETC. Respondent(s)
Date : 27-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Appellant(s) Mr. Vikas Singh,Sr.Adv.
Mr. Amar Gupta,Adv.
Mr. Anupam Varma,Adv.
Mr. Ankit Shah,Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Rahul K.,Adv.
Mr. Nikhil Sharma,Adv.
Mr. Karun Sharma,Adv.
For Respondent(s) Mr. Prashanto Chandra Sen,Sr.Adv.
Mr. P.S.Sudheer, AOR
Ms. Mayuri Nayyar Chawla,Adv.
Ms. Anne Mathew,Adv.
Mr. Bharat Sood,Adv.
Ms. Shruti Jose,Adv.
Mr. Kaustubh Singh,Adv.
Mr. A.N.S.Nadkarni,ASG
Ms. Suhasini Sen,Adv.
Mr. S.S.Rebello,Adv.
Mr. B.Krishna Prasad, AOR
Mr. Anup Kumar, AOR
Mr. Sanjay Parikh,Sr.Adv.
Ms. Sanjana Srikumar,Adv.
Signature Not Verified
Ms. Meera Gopal,Adv.
Ms. Srishti Agnihotri, AOR
Digitally signed by
BALA PARVATHI
Date: 2019.10.01
13:51:47 IST
Reason:
Mr. D.N.Goburdhan, AOR
Mr. Ajay Bansal,Adv.
Mr. Praveen Swarup, AOR
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Mr. Gaurv Yadava,Adv.
Ms. Veena Bansal,Adv.
Mr. Ajay Bansal,Adv.
Mr. Gaurav Yadva,Adv.
Mr. S.Kumar,Adv.
Mr. B.C.Santosh Kumar,Adv.
Mr. Ashwani Kumar, AOR
Ms. Reeha Verma,Adv.
Mr. Ravinder Nain,Adv.
Mr. Suresh Chandra Tripathy, AOR
Mr. Rohit K.Singh, AOR
Mr. Debasis Misra, AOR
M/S.Dua Associates, AOR
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Vinod Diwakar,AAG
Mr. Rajeev Kumar Dubey,Adv.
Mr. B.N.Dubey,Adv.
Mr. Sayandeep Pahari,Adv.
Mr. Ashiwan Mishra,Adv.
Mr. Kamlendra Mishra, AOR
Ms. Richa Kapoor, AOR
Ms. Ayushi Rajput,Adv.
Mr. B.V.Balaram Das, AOR
Mrs.Rachna Gupta, AOR
Ms. Pritha Srikumar, AOR
Ms. Arunima Kedia,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are informed that the DERC has filed the counter affidavit. The petitioner and the other respondents shall file their response, if any, within two weeks.
List on 21.10.2019.
(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master