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Supreme Court - Daily Orders

Tata Power Delhi Distribution Ltd. Ndpl ... vs Manoj Mishra And Ors. Etc. Etc. on 27 September, 2019

Bench: L. Nageswara Rao, Hemant Gupta

                                                  1


     ITEM NO.29                           COURT NO.9                  SECTION XVII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).9276-9290/2015

     TATA POWER DELHI DISTRIBUTION LTD. NDPL HOUSE                     Appellant(s)

                                                 VERSUS

     MANOJ MISHRA AND ORS. ETC. ETC.                                  Respondent(s)

     Date : 27-09-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE HEMANT GUPTA

     For Appellant(s)              Mr.   Vikas Singh,Sr.Adv.
                                   Mr.   Amar Gupta,Adv.
                                   Mr.   Anupam Varma,Adv.
                                   Mr.   Ankit Shah,Adv.
                                   Mr.   Pukhrambam Ramesh Kumar, AOR
                                   Mr.   Rahul K.,Adv.
                                   Mr.   Nikhil Sharma,Adv.
                                   Mr.   Karun Sharma,Adv.

     For Respondent(s)             Mr.   Prashanto Chandra Sen,Sr.Adv.
                                   Mr.   P.S.Sudheer, AOR
                                   Ms.   Mayuri Nayyar Chawla,Adv.
                                   Ms.   Anne Mathew,Adv.
                                   Mr.   Bharat Sood,Adv.
                                   Ms.   Shruti Jose,Adv.
                                   Mr.   Kaustubh Singh,Adv.

                                   Mr.   A.N.S.Nadkarni,ASG
                                   Ms.   Suhasini Sen,Adv.
                                   Mr.   S.S.Rebello,Adv.
                                   Mr.   B.Krishna Prasad, AOR

                                   Mr. Anup Kumar, AOR

                                   Mr.   Sanjay Parikh,Sr.Adv.
                                   Ms.   Sanjana Srikumar,Adv.
Signature Not Verified
                                   Ms.   Meera Gopal,Adv.
                                   Ms.   Srishti Agnihotri, AOR
Digitally signed by
BALA PARVATHI
Date: 2019.10.01
13:51:47 IST
Reason:


                                    Mr. D.N.Goburdhan, AOR

                                   Mr. Ajay Bansal,Adv.
                                   Mr. Praveen Swarup, AOR
                               2

               Mr.   Gaurv Yadava,Adv.
               Ms.   Veena Bansal,Adv.
               Mr.   Ajay Bansal,Adv.
               Mr.   Gaurav Yadva,Adv.
               Mr.   S.Kumar,Adv.
               Mr.   B.C.Santosh Kumar,Adv.

               Mr. Ashwani Kumar, AOR
               Ms. Reeha Verma,Adv.
               Mr. Ravinder Nain,Adv.

               Mr. Suresh Chandra Tripathy, AOR
               Mr. Rohit K.Singh, AOR
               Mr. Debasis Misra, AOR
               M/S.Dua Associates, AOR

               Mr. Ardhendumauli Kumar Prasad, AOR

               Mr.   Vinod Diwakar,AAG
               Mr.   Rajeev Kumar Dubey,Adv.
               Mr.   B.N.Dubey,Adv.
               Mr.   Sayandeep Pahari,Adv.
               Mr.   Ashiwan Mishra,Adv.
               Mr.   Kamlendra Mishra, AOR

               Ms. Richa Kapoor, AOR
               Ms. Ayushi Rajput,Adv.
               Mr. B.V.Balaram Das, AOR
               Mrs.Rachna Gupta, AOR

               Ms. Pritha Srikumar, AOR
               Ms. Arunima Kedia,Adv.

     UPON hearing the counsel the Court made the following
                        O R D E R

We are informed that the DERC has filed the counter affidavit. The petitioner and the other respondents shall file their response, if any, within two weeks.

List on 21.10.2019.



(B.Parvathi)                               (Sunil Kumar Rajvanshi)
Court Master                                   Court Master