Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Mata Prasad vs Raj Kumar on 13 March, 2020

Author: Vishal Mishra

Bench: Vishal Mishra

1 MA-65-2012 The High Court Of Madhya Pradesh MA-65-2012 (MATA PRASAD Vs RAJ KUMAR AND OTHERS) 2 Gwalior, Dated : 13-03-2020 None for the appellant.

Case is adjourned.

Call for the record of the Claims Tribunal. List the case after four weeks along with the record.

(VISHAL MISHRA) JUDGE AK/-

ANAND Digitally signed by ANAND KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, KUMAR 2.5.4.20=30e7e141a48595a044fe14fab9779154e89774736eaa 1155f0b38df9b11ed48f, cn=ANAND KUMAR Date: 2020.03.16 10:41:29 +05'30'