Madhya Pradesh High Court
Mata Prasad vs Raj Kumar on 13 March, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 MA-65-2012 The High Court Of Madhya Pradesh MA-65-2012 (MATA PRASAD Vs RAJ KUMAR AND OTHERS) 2 Gwalior, Dated : 13-03-2020 None for the appellant.
Case is adjourned.
Call for the record of the Claims Tribunal. List the case after four weeks along with the record.
(VISHAL MISHRA) JUDGE AK/-
ANAND Digitally signed by ANAND KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, KUMAR 2.5.4.20=30e7e141a48595a044fe14fab9779154e89774736eaa 1155f0b38df9b11ed48f, cn=ANAND KUMAR Date: 2020.03.16 10:41:29 +05'30'