Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1)(m) in The Orissa Zilla Parishad Act, 1991

(m)has been in arrears of any tax, fee or rate due by him to any Grama Panchayat for a continuous period of two years; or