Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 27A(c) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015 (c)direct the persons concerned not to access the securities market for a specified period;
