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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(2)(xxii) in The Maharashtra Co-Operative Societies Act, 1960

(xxii)prescribe the limits for loans to be granted by a society or class of societies against different class of securities or without security and the procedure for granting loans;