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[Cites 0, Cited by 0] [Section 146(9)] [Section 146] [Entire Act]

State of Telangana - Subsection

Section 146(9)(a) in Telangana Panchayat Raj Act, 2018

(a)The reservation of MPTCs for Scheduled Tribes, Scheduled Castes, Backward Classes and Women shall be, by rotation commencing from the first ordinary election under this Act. The MPTCs allotted to Scheduled Tribes, Scheduled Castes, Backward Classes during the earlier ordinary elections shall not be allotted to the same categories till a cycle of reservation in that category is completed: