Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Goa - Subsection Section 216(4) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (4)Subject to the provisions of sub-rule (5) the enquiry shall be held in public.
