Section 2(1) in The M.P. Industrial Relations Act, 1960
(1)[ "approved list" and "approved union" shall have the meanings assigned to them in the Indian Trade Unions Act, 1926 (XVI of 1926), as in force in Madhya Pradesh;] [Inserted by M.P. Act No. 11 of 1980 (w.e.f. 7-8-1980).]
