Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100(3)] [Section 100] [Entire Act] State of Meghalaya - Subsection Section 100(3)(a) in Meghalaya Value Added Tax Act, 2003 (a)Wilfully refuses or without lawful excuse neglects to furnish such information or return as may be by that section required, or