Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in Madhu Babu Pension Yojana Rules, 2008 3. The provisions of the Madhu Babu Pension Yojana Rules, 2008 are set forth as follows and are free for subsequent amendments as and when required. Part-I General Rules
