Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Cyberabad (Metropolitian Area) Police Act, 2004

(b)"Commissioner" means, Commissioner of police appointed by the Government under section 5 to the Cyberabad Metropolitan Area and the word "Commissionerate" shall be construed accordingly;