Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Tripura High Court

Dr. Ravichandran B.R vs The Union Of India And 8 Ors on 11 September, 2018

Author: Arindam Lodh

Bench: Arindam Lodh

                                 Page 1 of 1


                       HIGH COURT OF TRIPURA
                             AGARTALA
                             Crl. Petn. 54/2018
Dr. Ravichandran B.R.
                                                            ----Petitioner(s)
                                  Versus

The Union of India and 8 ors.
                                                       ----Respondent(s)

For Petitioner(s) : Mr. S. Kar Bhowmik, Advocate For Respondent(s) : Mr. B. Majumder, CGC HON'BLE MR. JUSTICE ARINDAM LODH Order 11/09/2018 Mr. S. Kar Bhomwik, learned counsel appearing for the petitioner prays for withdrawal of the petition.

Prayer stands allowed Accordingly, the petition is dismissed as withdrawn.

JUDGE Saikat