Tripura High Court
Dr. Ravichandran B.R vs The Union Of India And 8 Ors on 11 September, 2018
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
Crl. Petn. 54/2018
Dr. Ravichandran B.R.
----Petitioner(s)
Versus
The Union of India and 8 ors.
----Respondent(s)
For Petitioner(s) : Mr. S. Kar Bhowmik, Advocate For Respondent(s) : Mr. B. Majumder, CGC HON'BLE MR. JUSTICE ARINDAM LODH Order 11/09/2018 Mr. S. Kar Bhomwik, learned counsel appearing for the petitioner prays for withdrawal of the petition.
Prayer stands allowed Accordingly, the petition is dismissed as withdrawn.
JUDGE Saikat