Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 347(1)] [Section 347] [Entire Act]

State of Kerala - Subsection

Section 347(1)(c) in Kerala Municipality Act, 1994

(c)turn, divert or with the special sanction of the Government permanently close any public street or part thereof; and