Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(2) in Punjab Home Guards Rules, 1963 (2)The control of Home Guards Unit I shall vest in the Commandant-General and that of Home Guards Unit II in the Gram Raksha Dal Chief. The overall control of both the units of Home Guards shall vest in the Government.
