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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(2)(c) in Assam Co-Operative Societies Act, 2007

(c)The value of the property distrained shall be, as nearly as possible equal to the amount due and the expenses of the distraint and the costs of the sale.