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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(2)(iv) in Assam Science & Technology University Act, 2009

(iv)constitution, powers and duties of the authorities and Committees of the University, of the members thereof, in so far as these have not been specifically provided for in this Act;