Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Finance Act, 2002 5. Amendment of Section 71, Rajasthan Act No. 22 of 1995. - In clause (e) of sub-section (1) of Section 71 of the principal Act, for the existing expression "under Section 53", the expression "under Sections 53 and 93" shall be substituted.
