Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of West Bengal - Subsection Section 75(3) in West Bengal Town and Country (Planning and Development) Act, 1979 (3)The Chairman shall be an officer of the rank of District Judge or such Judicial Officer as may be appointed by the State Government.
