Section 6(1) in Statutes of the Homoeopathy University, Jaipur, 2011
(1)The Academic Council shall consist of the following persons, namely :-(a)the President, as its Chairman;(b)Pro-President;(c)Deans of Faculties;(d)Principals;(e)One teacher of the level of Professor from each department;(f)Five external experts may be co-opted by the President;(g)Registrar as the Member Secretary without a right to vote; and(h)Controller of Examinations as ex officio member without a right to vote.
