Section 33(c) in Telangana State Electrical Licensing Regulations, 2018
(c)Grant of Licence : - An Electrical Contractor's Licence in Grade A' and 'B' shall be i granted in Form 'HA' and 'HB' respectively to a person or firm limited company/private limited company affixing photographs on the right hand side of the 'HA' and 'HB' forms [every such license granted shall be valid for a period of two years subject to the validity of I supervisor permit and wireman permits respectively on the date of submission of application.
