Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(1)The TVC may form, for better achievement of the purposes of these bye-laws at the ward level, one or more committee(s) to be called the Ward Vending Committee(s).