Supreme Court - Daily Orders
Sikandar Ali vs State Of Maharashtra on 5 February, 2015
ITEM NO.35 REGISTRAR COURT. 2 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Criminal Appeal No(s). 430/2014
SIKANDAR ALI Appellant(s)
VERSUS
STATE OF MAHARASHTRA Respondent(s)
(with office report)
Date : 05/02/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Vishnu Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 21.11.2014 of this Court. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.02.06 15:17:37 IST Reason: