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Supreme Court - Daily Orders

Sikandar Ali vs State Of Maharashtra on 5 February, 2015

     ITEM NO.35                          REGISTRAR COURT. 2                      SECTION IIA

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR M K HANJURA

     Criminal Appeal                No(s).    430/2014

     SIKANDAR ALI                                                           Appellant(s)

                                                       VERSUS

     STATE OF MAHARASHTRA                                                   Respondent(s)

     (with office report)


     Date : 05/02/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr. Vishnu Sharma,Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld.counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 21.11.2014 of this Court. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.02.06 15:17:37 IST Reason: