Section 20(2) in U.P. Horticulture and Food Processing Group-B Service Rules, 1993
(2)Where, in accordance with he provisions of the Uttar Pradesh State Government Servants Confirmation Rules, 1991, confirmation is not necessary the order under sub-rule (3) of Rule 5 of those rules declaring that the person concerned has successfully completed the probation shall be deemed to be the order of confirmation.
