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State of Uttar Pradesh - Section

Section 105 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

105. Notification of grant of licence.

- On receiving an intimation in writing from the applicant that he is willing to accept a licence in the form approved by the Commission and after the applicant satisfies the conditions specified for the grant of the licence, the Commission shall publish the licence or such part or gist thereof as the Commission considers appropriate.