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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(8) in Rajasthan Co-operative Societies Rules, 2003

(8)[] [Renumbered '(6)' by Notification No. G.S.R. 53, dated 10.7.2017.] The liquidator may empower any person by general or special order in writing to make collections and to grant valid receipts on his behalf.