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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(6)(b) in The West Bengal University of Technology Act, 2000

(b)The Advisory Committee shall consist of the following members :-
(i)the first Vice-Chancellor-Chairman;
(A)one shall be from an institute undertaking research in Science, Engineering and Technology,
(B)one shall be from an institute undertaking research in Management, and
(C)one shall be from an institute undertaking research in basic and applied sciences, to be nominated by the Chancellor in consultation with the Minister;
(v)one Principal of an engineering college or college of technology, to be elected by such Principals of affiliated institutions from amongst themselves;
(vi)three Teachers of Engineering, Technology and Management of whom two shall be professor and one shall be a Teacher of the University, other than a Professor, elected by such Professors or Teachers other than the Professors, as the case may be, from amongst themselves';
(vii)one person conversant with the administration of the University, nominated by the Chancellor in consultation with the Minister;
(viii)the Registrar :
(ii)the Secretary, Higher Education Department, Government of West Bengal or his nominee, not below the rank of a Joint Secretary to the Government of West Bengal;
(iii)the Secretary, Finance Department, Government of West Bengal or his nominee, not below the rank of a Joint Secretary to the Government of West Bengal;
(iv)three heads of institutes of whom-