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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 80(1)(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)Staff : The Government shall provide necessary human resource support for every Committee, including Sr. Assistant to act as custodian of records, welfare officer, steno-typist-cum-computer operator, peon, safaikaramchari.