Andhra Pradesh High Court - Amravati
M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 1 April, 2025
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO.: W.P.No.8414 of 2025
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No.
NOTE
1.01.04.2025 VN, J At the request of Sri O. Manohar Reddy, learned Senior Counsel appearing for the Petitioners, post this case on 03.04.2025 in the 'Motion List'.
_____ VN, J IS