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Andhra Pradesh High Court - Amravati

M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 1 April, 2025

         HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO.: W.P.No.8414 of 2025
                           PROCEEDING SHEET
Sl.      Date                           ORDER                            OFFICE
No.
                                                                         NOTE
 1.

01.04.2025 VN, J At the request of Sri O. Manohar Reddy, learned Senior Counsel appearing for the Petitioners, post this case on 03.04.2025 in the 'Motion List'.

_____ VN, J IS