Supreme Court of India
Post Graduate Institute Ofmedical ... vs K.L. Narasimhan & Anr. Etc on 2 May, 1997
Equivalent citations: AIR 1997 SUPREME COURT 3687, 1997 (6) SCC 283, 1997 AIR SCW 2274, 1997 LAB. I. C. 2317, 1997 (4) SCALE 75, 1997 (2) UJ (SC) 74, 1997 UJ(SC) 2 74, (1997) 5 JT 313 (SC), (1997) 2 LAB LN 626, (1997) 3 SCT 98, (1997) 3 SCJ 289, (1997) 5 SUPREME 37, (1997) 4 SCALE 75, (1997) 3 ALL WC 1972, (1997) 4 SERVLR 701, 1997 SCC (L&S) 1449
Bench: K. Ramaswamy, S. Saghir Ahmad
PETITIONER: POST GRADUATE INSTITUTE OFMEDICAL EDUCATION & RESEARCH ETC. Vs. RESPONDENT: K.L. NARASIMHAN & ANR. ETC. DATE OF JUDGMENT: 02/05/1997 BENCH: K. RAMASWAMY, S. SAGHIR AHMAD, G.B. PATTANAIK ACT: HEADNOTE: JUDGMENT:
WITH CIVIL APPEAL NOS. 3175,3177 & 3176 OF 1997 (Arising out of SLP (C) Nos. 17366/92, 420 and 3028/93) AND WRIT PETITION (C) NO. 781 OF 1995 O R D ER In view of the judgments by Hon'ble K.Ramaswamy, J. and concurring judgment by Hon'ble G.B. Pattanaik, the appeals are allowed and the writ petition is disposed of, but, in the circumstances, without costs.