Gujarat High Court
Classical Numismatic Gallery Through ... vs M/S Citta Solutions Pvt. Ltd. Through ... on 25 June, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/112/2021 ORDER DATED: 25/06/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 112 of 2021
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CLASSICAL NUMISMATIC GALLERY THROUGH PROPRIETOR
SHATRUGHAN SHRAVANKUMAR SARAVAGI
Versus
M/S CITTA SOLUTIONS PVT. LTD. THROUGH DIRECTOR KIRAN
SUTARIA
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Appearance:
MR JB DASTOOR(239) for the Petitioner(s) No. 1
MR SUNIL M AGRAWAL(1796) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 25/06/2021
ORAL ORDER
Heard learned advocate Mr. Dastoor for the petitioner.
Notice, returnable on 30.07.2021.
(ASHUTOSH J. SHASTRI, J) MAYA S. CHAUHAN Page 1 of 1 Downloaded on : Mon Jun 28 20:34:24 IST 2021