Karnataka High Court
Akkamahadevi D/O Ambawwa vs Keerti @ Keerti Devi W/O C.S.O Pradipak on 5 April, 2010
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
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None appears for the appellant.
In view of the subn