Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] Bengal Presidency - Subsection Section 139(c) in Calcutta Improvement Act, 1911 (c)for one month at least during such period, a printed copy of such draft shall be kept at the Board’s office for public inspection, and every person shall be permitted at any reasonable time to peruse the same, free of charge;
