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[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 6 in U.P. Janhit Guarantee Rules, 2011

6. Display of information on the notice board. -

The designated officer shall cause to exhibit the relevant information of the services on a notice board in Form-2 installed at a conspicuous place of his office for the convenience of general public. The necessary documents to be attached with an application for obtaining notified services shall be displayed on the notice board.