Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 248] [Entire Act] State of Goa - Subsection Section 248(e) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (e)every latrine or urinal other than those connected with a flush sewage system shall comply with the requirements of the public health authorities;
