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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(8) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(8)The State Government in [Agriculture Animal Husbandry, Dairy Development and Fisheries Department] [As amended for the words 'Agriculture and Co-operation Department' by Corrigendum No. AGU. 2388/CR-16/19-A, dated 22.8.1990.] shall upon receipt of a request from the Vice-chancellor or under his direction the Registrar, nominate one Agio Industrialist on the Executive Council. He shall become a member of the Executive Council for three years from the date of his nomination.