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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(i) in The Prohibition of Benami Property Transactions Rules, 2016

(i)forthwith issue a notice to the authority or person having the custody of such movable property informing him about the confiscation of such property; or