Supreme Court - Daily Orders
Union Of India Ministry Of Defence ... vs Ex Naik Ram Singh on 18 July, 2022
ITEM NO.1501 COURT NO.16 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9654/2014
UNION OF INDIA & ORS. Appellant(s)
VERSUS
EX NAIK RAM SINGH Respondent(s)
(IA No. 3/2014 - STAY APPLICATION & IA No. 2/2014 - STAY APPLICATION) Date : 18-07-2022 These matters were called on for pronouncement of judgment today.
For Appellant(s) Mr. K.M. Nataraj, ASG Mr. R. Balasubramanian, Sr. Adv. Mr. Rajan Kumar Chourasia, Adv. Mr. Sharath Nambiar, Adv.
Mr. Pranay Ranjan, Adv.
Mr. Arvind Kumar Sharma, AOR Mr. Mukesh Kumar Maroria, AOR For Respondent(s) Hon’ble Mr. Justice Abhay S.Oka pronounced the judgment of the Bench comprising His Lordship and Hon’ble Mr. Justice M.M. Sundresh.
The appeal is allowed in terms of the signed non-reportable judgment.
Pending application(s), if any, stand disposed of.
(NIRMALA NEGI) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) (Signed non-reportable judgment is placed on the file) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2022.07.18 17:08:28 IST Reason: