Section 26(2)(b) in The Electricity (Supply) Act, 1948

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(b) in The Electricity (Supply) Act, 1948

(b)all or any of the powers conferred on a licensee by sub-section (1) of section 14 of the Indian Electricity Act, 1910 (9 of 1910), as if-

(i)the references therein to licensee were references to the Generating Company; and

(ii)the Generating Company had the powers of a licensee under the said Act.