Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 348] [Entire Act] Union of India - Section Section 75 in The Finance Act, 2018 75. Amendment of section 45 - In the Customs Act, in section 45, in sub-section (2), in clause (b), after the words "proper officer", the words "or in such manner as may be prescribed" shall be inserted.
